Vijay Gupta Vs ITO

Income Tax Appellate Tribunal (Delhi G Bench) 20 May 2022 Income Tax Appeal No. 1687/DEL/2017 (2022) 05 ITAT CK 0040
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1687/DEL/2017

Hon'ble Bench

Anil Chaturvedi, (AM); Kul Bharat, J

Advocates

Umesh Takyar

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 50C, 80C, 80G, 142(1), 143(1), 143(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 ITAT CK 0040
  • Coram: Anil Chaturvedi, (AM); Kul Bharat, J
  • Bench: Division Bench
  • Advocates: Umesh Takyar
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 50C, 80C, 80G, 142(1), 143(1), 143(2)
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