M/S Ashoka Machine Tools Intl. Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi SMC Bench) 19 May 2022 Income Tax Appeal No. 1900/DEL/2019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1900/DEL/2019

Hon'ble Bench

Kul Bharat, J

Advocates

Manish Malik, Vinod Gupta, Om Prakash

Final Decision

Allowed

Acts Referred

Income Tax Act, 1961 — Section 271, 271(1)(c), 274

Judgement Text

Translate:
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Case Metadata
  • Coram: Kul Bharat, J
  • Bench: Single Bench
  • Advocates: Manish Malik, Vinod Gupta, Om Prakash
  • Result: Allowed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 271, 271(1)(c), 274

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