EY Global Services Ltd. Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 1 Jun 2022 Income Tax Appeal No. 7017, 7018, 7019, 7020/DEL/2019 (2022) 06 ITAT CK 0004
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7017, 7018, 7019, 7020/DEL/2019

Hon'ble Bench

Shamim Yahya, (AM); Astha Chandra, J

Advocates

Rajan Vora, Sanjay Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24), 9(1)(vi), 158A, 195, 245S, 295S

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 06 ITAT CK 0004
  • Coram: Shamim Yahya, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Rajan Vora, Sanjay Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24), 9(1)(vi), 158A, 195, 245S, 295S
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