Bharat Bhushan Jain Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 27 May 2022 Income Tax Appeal No. 316/DEL/2020 (2022) 05 ITAT CK 0107
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 316/DEL/2020

Hon'ble Bench

Kul Bharat, J

Advocates

Pushkar Jain, Om Prakash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 50C, 55(2)(a), 69A, 143(1), 250

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 ITAT CK 0107
  • Coram: Kul Bharat, J
  • Bench: Single Bench
  • Advocates: Pushkar Jain, Om Prakash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 50C, 55(2)(a), 69A, 143(1), 250
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