Sanjay Kumar Gupta Vs ITO

Income Tax Appellate Tribunal (Delhi B Bench) 22 Jun 2022 Income Tax Appeal No. 5097/DEL/2019 (2022) 06 ITAT CK 0123
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 5097/DEL/2019

Hon'ble Bench

N. K. Billaiya, (AM); Yogesh Kumar US, J

Advocates

Rishi Jaiswal, R. S. Yadav

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 ITAT CK 0123
  • Coram: N. K. Billaiya, (AM); Yogesh Kumar US, J
  • Bench: Division Bench
  • Advocates: Rishi Jaiswal, R. S. Yadav
  • Result: Dismissed
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