DCIT Vs M/s. Insecticides (India) Ltd.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 1296/DEL/2016
Hon'ble Bench
Shamim Yahya, (AM); Chandra Mohan Garg, J
Advocates
Devesh Parekh, Abhishek Kumar
Final Decision
Allowed
Acts Referred
- Constitution of India, 1950 - Section 265
- Income Tax Act, 1961 - Section 80IB, 143(3), 271(1)(c)
Judgement Text
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