Income tax Officer(TDS) Vs AIR India Ltd.

Income Tax Appellate Tribunal (Delhi D Bench) 20 Jul 2022 Income Tax Appeal No. 5662, 5663/DEL/2017 (2022) 07 ITAT CK 0075
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5662, 5663/DEL/2017

Hon'ble Bench

N.K. Billaiya, (AM); N.K. Choudhry, J

Advocates

Rajiv Pal Puri, Sanjay Kumar

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 195, 195(2), 250, 260AA

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 07 ITAT CK 0075
  • Coram: N.K. Billaiya, (AM); N.K. Choudhry, J
  • Bench: Division Bench
  • Advocates: Rajiv Pal Puri, Sanjay Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 195, 195(2), 250, 260AA
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