DCIT Vs M/S. RBS Services India Pvt. Ltd

Income Tax Appellate Tribunal (Delhi I Bench) 20 Jul 2022 Cross Objection No. 206/MUM/2010 In Income Tax Appeal No. 2554/MUM/2010 (2022) 07 ITAT CK 0078
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Cross Objection No. 206/MUM/2010 In Income Tax Appeal No. 2554/MUM/2010

Hon'ble Bench

Shamim Yahya, (AM); Astha Chandra, J

Advocates

Atul Jain, S.K. Aggarwal, Mahesh Shah

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 10B(1)(e)(iii), 10D
  • Income Tax Act, 1961 - Section 10A, 10B, 92C(2), 92C(4), 92C(a), 92C(b), 92C(c), 92C(d), 92CA(1), 92CA(3), 92D

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 07 ITAT CK 0078
  • Coram: Shamim Yahya, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Atul Jain, S.K. Aggarwal, Mahesh Shah
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 10B(1)(e)(iii), 10D
  • Income Tax Act, 1961 - Section 10A, 10B, 92C(2), 92C(4), 92C(a), 92C(b), 92C(c), 92C(d), 92CA(1), 92CA(3), 92D
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