DCIT Vs Sudha Nagar

Income Tax Appellate Tribunal (Delhi G Bench) 5 Aug 2022 Income Tax Appeal No. 1832/DEL/2020 (2022) 08 ITAT CK 0006
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1832/DEL/2020

Hon'ble Bench

Anil Chaturvedi, (AM); Anubhav Sharma, J

Advocates

Akshat Jain, H. K. Choudhary

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 143(3), 144, 153A, 154, 254

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 08 ITAT CK 0006
  • Coram: Anil Chaturvedi, (AM); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Akshat Jain, H. K. Choudhary
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 143(3), 144, 153A, 154, 254
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