Deloitte Haskins & Sells Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal (Delhi B Bench) 4 Aug 2022 Income Tax Appeal No. 2867/Del/2019 (2022) 08 ITAT CK 0008
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2867/Del/2019

Hon'ble Bench

Saktijit Dey, J; Anadee Nath Misshra, (AM)

Advocates

Niraj Setha, Ashesh. R. Safri, Ekta Chopra, R.S. Yadav

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 37(1), 40(a)(ia), 40(b), 143(3), 147, 148, 149, 250(6)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 08 ITAT CK 0008
  • Coram: Saktijit Dey, J; Anadee Nath Misshra, (AM)
  • Bench: Division Bench
  • Advocates: Niraj Setha, Ashesh. R. Safri, Ekta Chopra, R.S. Yadav
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 37(1), 40(a)(ia), 40(b), 143(3), 147, 148, 149, 250(6)
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