M/S Advance Ventilation (P) Ltd. Vs Dy. CIT
              
              Bench: Division Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Income Tax Appeal No. 1835/DEL/2020
Hon'ble Bench
N. K. Billaiya, (AM); Anubhav Sharma, J
Advocates
Kanav Bali
Final Decision
Allowed
Acts Referred
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1)
Judgement Text
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