ACIT Vs Mohsin Ali Vakil
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 784/DEL/2019
Hon'ble Bench
N. K. Billaiya, (AM); Astha Chandra, J
Advocates
Sanjeev Kapoor, Amit Shukla
Final Decision
Partly Allowed
Acts Referred
- Income Tax Act, 1961 - Section 40(1), 41(1), 143(1)
Judgement Text
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