ACIT Vs Indian Farmers Fertilizers Co-Operative Ltd. (IFFCO)

Income Tax Appellate Tribunal (Delhi C Bench) 8 Sep 2022 Income Tax Appeal No. 6836, 7492/DEL/2018 (2022) 09 ITAT CK 0015
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6836, 7492/DEL/2018

Hon'ble Bench

Anil Chaturvedi, (AM); Astha Chandra, J

Advocates

Trandeep Singh, Ranu Mukharjee

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 36(1)(iii), 143(3), 154

Judgement Text

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Case Metadata
  • Citation: (2022) 09 ITAT CK 0015
  • Coram: Anil Chaturvedi, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Trandeep Singh, Ranu Mukharjee
  • Result: Dismissed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 36(1)(iii), 143(3), 154

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