Satya Prakash Sharma Vs ITO

Income Tax Appellate Tribunal (Delhi SMC Bench) 14 Sep 2022 Income Tax Appeal No. 7293, 7294/DEL/2019 (2022) 09 ITAT CK 0049
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7293, 7294/DEL/2019

Hon'ble Bench

Anil Chaturvedi, (AM)

Advocates

Mayank Patwari, Om Prakash

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 133(6), 142(1), 143(2), 143(3), 144, 234B, 234C, 234D, 271(1)(C)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 ITAT CK 0049
  • Coram: Anil Chaturvedi, (AM)
  • Bench: Single Bench
  • Advocates: Mayank Patwari, Om Prakash
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 133(6), 142(1), 143(2), 143(3), 144, 234B, 234C, 234D, 271(1)(C)
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