Everest Business Advisory India Private Limited Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 20 Sep 2022 Income Tax Appeal No. 5965/DEL/2016, 4438, 6238/DEL/2018 (2022) 09 ITAT CK 0066
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5965/DEL/2016, 4438, 6238/DEL/2018

Hon'ble Bench

G.S. Pannu, P; Saktijit Dey, J

Advocates

Vandana Bhandari, Sanjay Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 40(a)(i), 195, 195(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 ITAT CK 0066
  • Coram: G.S. Pannu, P; Saktijit Dey, J
  • Bench: Division Bench
  • Advocates: Vandana Bhandari, Sanjay Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 40(a)(i), 195, 195(1)
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