WAPCOS Ltd Vs Addl. CIT

Income Tax Appellate Tribunal (Delhi F Bench) 27 Sep 2022 Income Tax Appeal No. 3653/DEL/2019 (2022) 09 ITAT CK 0099
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3653/DEL/2019

Hon'ble Bench

Chandra Mohan Garg, J; Pradip Kumar Kedia, (AM)

Advocates

R.S. Singhvi, Satyajit Goel, Anil Kumar Sharma

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 9(1)(vi), 40(a)(ia), 143(3), 194J, 195, 201(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 ITAT CK 0099
  • Coram: Chandra Mohan Garg, J; Pradip Kumar Kedia, (AM)
  • Bench: Division Bench
  • Advocates: R.S. Singhvi, Satyajit Goel, Anil Kumar Sharma
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 9(1)(vi), 40(a)(ia), 143(3), 194J, 195, 201(1)
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