DCIT Vs BDR Builders & Developers P. Ltd.

Income Tax Appellate Tribunal (Delhi A Bench) 21 Nov 2022 Income Tax Appeal No. 1178/DEL/2021 (2022) 11 ITAT CK 0060
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1178/DEL/2021

Hon'ble Bench

Shamim Yahya, (AM); Narender Kumar Choudhry, J

Advocates

Rakesh Gupta, Somil Agarwal, Kanav Bali

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 131, 131(1A), 132, 133(6), 142(1), 143, 143(1), 143(2), 143(3), 153A, 156, 250, 254

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 ITAT CK 0060
  • Coram: Shamim Yahya, (AM); Narender Kumar Choudhry, J
  • Bench: Division Bench
  • Advocates: Rakesh Gupta, Somil Agarwal, Kanav Bali
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 131, 131(1A), 132, 133(6), 142(1), 143, 143(1), 143(2), 143(3), 153A, 156, 250, 254
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