M/S. Gwalior Bypass Project Ltd. Vs DCIT

Income Tax Appellate Tribunal (Delhi A Bench) 2 Dec 2022 Income Tax Appeal No. 5555/DEL/2018 (2022) 12 ITAT CK 0015
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5555/DEL/2018

Hon'ble Bench

Anil Chaturvedi, (AM); Astha Chandra, J

Advocates

Chinu Bhasin, Ranu Mukherjee, Abhishek Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 32(1), 32(1)(ii), 143(3)
  • Indian Easements Act, 1882 - Section 52

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 12 ITAT CK 0015
  • Coram: Anil Chaturvedi, (AM); Astha Chandra, J
  • Bench: Division Bench
  • Advocates: Chinu Bhasin, Ranu Mukherjee, Abhishek Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 32(1), 32(1)(ii), 143(3)
  • Indian Easements Act, 1882 - Section 52
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