Bal Kishore Khanna Vs ACIT

Income Tax Appellate Tribunal (Delhi A Bench) 16 Dec 2022 Income Tax Appeal No. 8747/DEL/2019 (2022) 12 ITAT CK 0048
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Income Tax Appeal No. 8747/DEL/2019

Hon'ble Bench

Dr. B. R. R. Kumar, (AM); Yogesh Kumar U.S., J

Advocates

KVS Gupta, Kanav Bali

Final Decision

Allowed

Judgement Text

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