ACIT Vs Drishti Soft Solutions Pvt. Ltd.

Income Tax Appellate Tribunal (Delhi B Bench) 10 Feb 2023 Income Tax Appeal No. 8523/DEL/2019 (2023) 02 ITAT CK 0017
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 8523/DEL/2019

Hon'ble Bench

Anil Chaturvedi, (AM); Yogesh Kumar US, J

Advocates

K. M. Gupta, Rishabh Malhotra, T. James Singson

Final Decision

Dismissed

Acts Referred
  • Income Tax Rules, 1962 - Rule 11UA
  • Income Tax Act, 1961 - Section 10(23FB), 37, 37(1), 56(2)(viib), 143(3)

Judgement Text

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