M/S Shiv Naresh Sports Pvt. Ltd. Vs Asst. CIT

Income Tax Appellate Tribunal (Delhi F Bench) 10 Apr 2023 Income Tax Appeal No. 1804/DEL/2016 (2023) 04 ITAT CK 0022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1804/DEL/2016

Hon'ble Bench

Challa Nagendra Prasad, J; Anadee Nath Misshra, (AM)

Advocates

Mormukut, T. Kipgen

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 132, 143(3), 153A, 154

Judgement Text

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