Vidhyawati Khanna Trust Vs ACIT

Income Tax Appellate Tribunal (Delhi H Bench) 25 Apr 2023 Income Tax Appeal No. 7884/DEL/2019 (2023) 04 ITAT CK 0063
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7884/DEL/2019

Hon'ble Bench

G.S. Pannu, P; Challa Nagendra Prasad, J

Advocates

L.K. Paonam, Jitender Kumar, Kanv Bali

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 22, 23, 24, 25, 26, 143, 143(3), 147, 148, 161, 161(1), 166, 194I

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 04 ITAT CK 0063
  • Coram: G.S. Pannu, P; Challa Nagendra Prasad, J
  • Bench: Division Bench
  • Advocates: L.K. Paonam, Jitender Kumar, Kanv Bali
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 22, 23, 24, 25, 26, 143, 143(3), 147, 148, 161, 161(1), 166, 194I
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