ACIT Vs Surya Roshni Ltd.

Case No: Income Tax Appeal No. 4783, 4784/DEL/2016

Date of Decision: May 9, 2023

Acts Referred: Income Tax Act, 1961 — Section 68, 132, 132(4), 147, 153A

Hon'ble Judges: Dr. B. R. R. Kumar, (AM); Yogesh Kumar US, J

Bench: Division Bench

Advocate: Rajat Jain, Akshat Jain, H. K. Choudhary

Final Decision: Dismissed