Jubilant Pharmova Limited (Erstwhile Jubilant Life Sciences Limited) Vs Pr. CIT
Case No: Income Tax Appeal No. 1071/DEL/2022
Date of Decision: May 11, 2023
Acts Referred: Income Tax Act, 1961 — Section 142(1), 143(3), 144C(3), 263, 263(1)
Hon'ble Judges: Anil Chaturvedi, (AM); N.K Choudhry, J
Bench: Division Bench
Advocate: K.M Gupta, Shruti Khimta, Mohd. Gayasuddin Ansari
Final Decision: Dismissed