Perfetti Van Melle India Pvt. Ltd Vs ACIT
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 889, 890/DEL/2021, 454/DEL/2022
Hon'ble Bench
Shamim Yahya, (AM); Yogesh Kumar US, J
Advocates
Deepak Chopra, Rashi Khanna, Rajesh Kumar
Final Decision
Partly Allowed
Acts Referred
- Income Tax Act, 1961 - Section 80IC, 80HHC, 80HHC(3), 92, 92B, 98B(1), 92F(v), 145A
Judgement Text
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