Swift Securities Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi G Bench) 20 Oct 2023 Income Tax Appeal No. 5959/DEL/2019 (2023) 10 ITAT CK 0066
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5959/DEL/2019

Hon'ble Bench

Kul Bharat, J; M. Balaganesh, (AM)

Advocates

Anuj Garg

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 143(3)

Judgement Text

Translate:
From The Blog
SC: Brother Can Sell Father’s House Even Without Share
Oct
31
2025

Story

SC: Brother Can Sell Father’s House Even Without Share
Read More
SC to Decide If Women Can Face POCSO Penetrative Assault
Oct
31
2025

Story

SC to Decide If Women Can Face POCSO Penetrative Assault
Read More