M/S Sky Event Management Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal (Delhi G Bench) 23 Oct 2023 Income Tax Appeal No. 8297/DEL/2019 (2023) 10 ITAT CK 0071
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 8297/DEL/2019

Hon'ble Bench

Kul Bharat, J; M. Balaganesh, (AM)

Advocates

Subhra Jyoti Chakraborty

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C

Judgement Text

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