Bajaj Travels Vs DCIT

Income Tax Appellate Tribunal (Delhi H Bench) 30 May 2024 Income Tax Appeal No. 336/DEL/2024 (2024) 05 ITAT CK 0060
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 336/DEL/2024

Hon'ble Bench

Shamim Yahya, (AM); Sudhir Pareek, J

Advocates

Shaantanu Jain, Amit Katoch

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 36(1)(va), 37(1), 43B, 139, 143(1), 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0060
  • Coram: Shamim Yahya, (AM); Sudhir Pareek, J
  • Bench: Division Bench
  • Advocates: Shaantanu Jain, Amit Katoch
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 36(1)(va), 37(1), 43B, 139, 143(1), 143(3)
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