Odeon Builders Private Limited Vs ACIT

Income Tax Appellate Tribunal (Delhi E Bench) 11 Jun 2024 Income Tax Appeal No. 286/Del/2024 (2024) 06 ITAT CK 0028
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 286/Del/2024

Hon'ble Bench

Sudhir Kumar, Member (J); Dr. B.R.R. Kumar, Member (A)

Advocates

Suresh Gupta, M. G. Joseph Gangte

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 44AB, 143(2), 271B, 274

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0028
  • Coram: Sudhir Kumar, Member (J); Dr. B.R.R. Kumar, Member (A)
  • Bench: Division Bench
  • Advocates: Suresh Gupta, M. G. Joseph Gangte
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 44AB, 143(2), 271B, 274
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