M/s Gazal Caterers Vs The Income-tax Officer

Income Tax Appellate Tribunal (Delhi B Bench) 13 Jun 2024 Income Tax Appeal No. 7752/DEL/2019 (2024) 06 ITAT CK 0039
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7752/DEL/2019

Hon'ble Bench

Saktijit Dey, Vice President; Naveen Chandra, Member (A)

Advocates

Dr. Rakesh Gupta, Somil Agarwal, Deepesh Garg, Vivek Kumar Upadhyay

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 139(1), 142(1), 143(2), 143(3), 298BB

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0039
  • Coram: Saktijit Dey, Vice President; Naveen Chandra, Member (A)
  • Bench: Division Bench
  • Advocates: Dr. Rakesh Gupta, Somil Agarwal, Deepesh Garg, Vivek Kumar Upadhyay
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 139(1), 142(1), 143(2), 143(3), 298BB
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