M/s. B.K. Sales Corporation Vs ACIT, Circle 36 (1), New Delhi

Income Tax Appellate Tribunal (Delhi A Bench) 26 Jun 2024 Income Tax Appeal No.1498/DEL/2018 (2024) 06 ITAT CK 0058
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.1498/DEL/2018

Hon'ble Bench

Madhumita Roy, Member (J); Shamim Yahya, Member (A)

Advocates

Ashwani Kumar, Ankur Agarwal, Kanv Bali

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 133(6), 143, 143(3), 250, 251(1)(a), 251(2), 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0058
  • Coram: Madhumita Roy, Member (J); Shamim Yahya, Member (A)
  • Bench: Division Bench
  • Advocates: Ashwani Kumar, Ankur Agarwal, Kanv Bali
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 133(6), 143, 143(3), 250, 251(1)(a), 251(2), 271(1)(c)
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