HNV Printpack LLP Vs Income-tax Officer, Ward-59(3), New Delhi
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No.838/DEL/2024
Hon'ble Bench
Kul Bharat, Member (J)
Advocates
Saubhagya Aggarwal, Om Parkash
Final Decision
Allowed
Acts Referred
- Income Tax Act, 1961 - Section 68, 139, 144, 147, 148, 156
Judgement Text
Translate: