Siddhaanta Saraswati Foundation Vs Commissioner of Income-tax (Exemptions), Chandigarh

Income Tax Appellate Tribunal (Delhi B Bench) 28 Jun 2024 Income Tax Appeal No.3145/DEL/2019 (2024) 06 ITAT CK 0103
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.3145/DEL/2019

Hon'ble Bench

Kul Bharat, Member (J); Brajesh Kumar Singh, Member (A)

Advocates

Dayainder Singh Sindhu

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 2(15), 11, 12A, 12AA, 12AA(1)(b)(ii)
  • Income Tax Rules, 1962 - Rule 12(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0103
  • Coram: Kul Bharat, Member (J); Brajesh Kumar Singh, Member (A)
  • Bench: Division Bench
  • Advocates: Dayainder Singh Sindhu
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(15), 11, 12A, 12AA, 12AA(1)(b)(ii)
  • Income Tax Rules, 1962 - Rule 12(1)
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