Parvinder Kaur Sawhney Vs Pr.CIT, Delhi-12, New Delhi

Income Tax Appellate Tribunal (Delhi H Bench) 6 Jan 2025 Income Tax Appeal No.626/Del/2021 (2025) 01 ITAT CK 0020
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.626/Del/2021

Hon'ble Bench

Saktijit Dey, Vice President; S. Rifaur Rahman, Member (A)

Advocates

V.K. Sabharwal, Sapna Bhatia

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 24(a), 45, 54, 54F, 142(1), 144, 147, 148, 154, 263

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 ITAT CK 0020
  • Coram: Saktijit Dey, Vice President; S. Rifaur Rahman, Member (A)
  • Bench: Division Bench
  • Advocates: V.K. Sabharwal, Sapna Bhatia
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 24(a), 45, 54, 54F, 142(1), 144, 147, 148, 154, 263
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