Earthing Trust Vs ITO Ward-36(1) New Delhi

Income Tax Appellate Tribunal (Delhi B Bench) 10 Jan 2025 Income Tax Appeal No.882/Del/2024 (2025) 01 ITAT CK 0047
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.882/Del/2024

Hon'ble Bench

Yogesh Kumar U.S, Member (J); M. Balaganesh, Member (A)

Advocates

K. Sampath, V. Rajkumar, Rajesh Kumar Dhaneshta, Sr.

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 11, 12, 80IB, 139(1), 143(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 ITAT CK 0047
  • Coram: Yogesh Kumar U.S, Member (J); M. Balaganesh, Member (A)
  • Bench: Division Bench
  • Advocates: K. Sampath, V. Rajkumar, Rajesh Kumar Dhaneshta, Sr.
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 11, 12, 80IB, 139(1), 143(1)
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