Matchless Infrastructure Pvt. Ltd. Vs Income Tax Officer, Ward-16(3), New Delhi

Income Tax Appellate Tribunal (Delhi E Bench) 15 Jan 2025 Income Tax Appeal No.8008/Del/2019 (2025) 01 ITAT CK 0469
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.8008/Del/2019

Hon'ble Bench

Satbeer Singh Godara, Member (J); M. Balaganesh, Member (A)

Advocates

S.K.Tusiyan, Lakshya Budhiraja, Bhoomija Verma, Baljeet Kaur

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 11(5), 13(1)(c)(ii), 13(1)(d), 69, 69A, 133A, 142(1), 143(1), 143(2), 143(3), 147, 148, 148(2), 151, 164(2), 254

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 ITAT CK 0469
  • Coram: Satbeer Singh Godara, Member (J); M. Balaganesh, Member (A)
  • Bench: Division Bench
  • Advocates: S.K.Tusiyan, Lakshya Budhiraja, Bhoomija Verma, Baljeet Kaur
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 11(5), 13(1)(c)(ii), 13(1)(d), 69, 69A, 133A, 142(1), 143(1), 143(2), 143(3), 147, 148, 148(2), 151, 164(2), 254
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