ITO, Ward 27 (3), New Delhi Vs M/s. Nova Formworks Private Ltd.

Income Tax Appellate Tribunal (Delhi F Bench) 22 Jan 2025 Income Tax Appeal No.6149/DEL/2017 (2025) 01 ITAT CK 0722
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.6149/DEL/2017

Hon'ble Bench

Sudhir Kumar Member (J); S. Rifaur Rahman, Member (A)

Advocates

Nitin Tanwar, Rajeev Kumar, Anirudh Saran Singh, Sr.

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 133(6), 143(3), 147, 147(1), 148, 151(2)
  • Income Tax Rules, 1962 - Rule 27

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 ITAT CK 0722
  • Coram: Sudhir Kumar Member (J); S. Rifaur Rahman, Member (A)
  • Bench: Division Bench
  • Advocates: Nitin Tanwar, Rajeev Kumar, Anirudh Saran Singh, Sr.
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 133(6), 143(3), 147, 147(1), 148, 151(2)
  • Income Tax Rules, 1962 - Rule 27
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