Flair Exports Pvt. Ltd. Vs Assistant Commissioner of Income Tax, Circle 9(1), New Delhi

Income Tax Appellate Tribunal (Delhi B Bench) 24 Jan 2025 Income Tax Appeal No.7091/Del/2019 (2025) 01 ITAT CK 0809
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.7091/Del/2019

Hon'ble Bench

Sudhir Pareek, Member (J); Shamim Yahya, Member (A)

Advocates

R.K. Kapoor, Rajesh Kumar Dhanesta, SR.

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 28, 30, 36, 36(2), 37, 43, 43(5), 43(5)(e), 142(1), 143(2), 263, 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 ITAT CK 0809
  • Coram: Sudhir Pareek, Member (J); Shamim Yahya, Member (A)
  • Bench: Division Bench
  • Advocates: R.K. Kapoor, Rajesh Kumar Dhanesta, SR.
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 28, 30, 36, 36(2), 37, 43, 43(5), 43(5)(e), 142(1), 143(2), 263, 271(1)(c)
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