Nishant Kumar Alag Vs State Of Punjab And Ors

National Green Tribunal Principal Bench New Delhi 16 Aug 2018 Original Application No. 276 Of 2016, M.A. No. 512 Of 2016 (2018) 08 NGT CK 0001
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 276 Of 2016, M.A. No. 512 Of 2016

Hon'ble Bench

Raghuvendra S. Rathore, J

Advocates

Saurabh Sharma, Sakya Singha Chaudhari, Nishant Talwar, Samyka Mukku, Deep Shikha Bharati, Mukul Singh

Final Decision

Disposed Off

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 08 NGT CK 0001
  • Coram: Raghuvendra S. Rathore, J
  • Bench: Single Bench
  • Advocates: Saurabh Sharma, Sakya Singha Chaudhari, Nishant Talwar, Samyka Mukku, Deep Shikha Bharati, Mukul Singh
  • Result: Disposed Off
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