G. Sundarrajan Vs Union Of India And Ors

National Green Tribunal Principal Bench New Delhi 2 Nov 2018 Appeal No. 60 Of 2018 (M.A. No. 635 Of 2018) (2018) 11 NGT CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 60 Of 2018 (M.A. No. 635 Of 2018)

Hon'ble Bench

Raghuvendra S. Rathore, J

Advocates

Ritwick Dutta, Rahul Choudhary, Meera Gopal, Utkarsh Jain, Geetanjali Sreedhar,Divya Prakash Pande, Satyalipsu Ray, Niraj Kumar, V.K. Singh, Pankaj Vermaa, Ayushi Singh, R. Rakesh Sharma, V. Mowli, R. Naveen Raj, Sakshi Popli, R.B. Mahapal

Final Decision

Dismissed

Acts Referred
  • National Green Tribunal Act, 2010 - Section 16

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2018) 11 NGT CK 0001
  • Coram: Raghuvendra S. Rathore, J
  • Bench: Single Bench
  • Advocates: Ritwick Dutta, Rahul Choudhary, Meera Gopal, Utkarsh Jain, Geetanjali Sreedhar,Divya Prakash Pande, Satyalipsu Ray, Niraj Kumar, V.K. Singh, Pankaj Vermaa, Ayushi Singh, R. Rakesh Sharma, V. Mowli, R. Naveen Raj, Sakshi Popli, R.B. Mahapal
  • Result: Dismissed
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 16
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.