Srinagar Bandh Aapda Sangharsh Samiti And Ors Vs Alaknanda Hydro Power Co. Ltd And Ors

National Green Tribunal Principal Bench At New Delhi 19 Aug 2016 Original Application No. 03 of 2014 (2016) 08 NGT CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 03 of 2014

Hon'ble Bench

U.D. Salvi, J

Advocates

Rahul Choudhary, M.L. Lahoti, Rashmi Chatterjee, Vivek Chib, Ankit Prakash, Rajiv Nanda, Manish Kumar Vikkey

Final Decision

Disposed Off

Acts Referred
  • Environment(Protection) Act, 1986 - Section 2(e), 5
  • National Green Tribunal Act, 2010 - Section 2, 2(a), 17, 17(3)
  • Public Liability Insurance Act, 1991 - Section 7(a)
  • National Green Tribunal (Practise and Procedure) Rules, 2011 - Rule 12

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Dec
15
2025

Court News

Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Read More
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Dec
15
2025

Court News

Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2016) 08 NGT CK 0002
  • Coram: U.D. Salvi, J
  • Bench: Single Bench
  • Advocates: Rahul Choudhary, M.L. Lahoti, Rashmi Chatterjee, Vivek Chib, Ankit Prakash, Rajiv Nanda, Manish Kumar Vikkey
  • Result: Disposed Off
Referenced Acts & Sections
  • Environment(Protection) Act, 1986 - Section 2(e), 5
  • National Green Tribunal Act, 2010 - Section 2, 2(a), 17, 17(3)
  • Public Liability Insurance Act, 1991 - Section 7(a)
  • National Green Tribunal (Practise and Procedure) Rules, 2011 - Rule 12
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.