Save Mon Region Federation And Ors Vs Union of India And Ors
Bench: Division Bench
Acts Referenced
Judgement Snapshot
Case Number
M.A. No. 104 Of 2012 (Arising Out Of Appeal No. 39 Of 2012)
Hon'ble Bench
Swatanter Kumar, J; P. Jyothimani, J
Advocates
Ritwick Dutta, Rahul Choudhary, Parul Gupta, Vikramjeet, Raj Panjwani, Divya Sharma
Acts Referred
- National Green Tribunal Act, 2010 - Section 16, 16(a), 16(j), 16(h)
- Limitation Act, 1963 - Section 5
- Environmental (Protection) Rules, 1986 - Rule 9
- Environmental Clearance Regulations, 2006 - Article 10, 10(i)(a), 10(i)(c), 10(i)(d)
Judgement Text
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