Anil Kumar Samal Vs Aswini Kumar Dhal And Ors

National Green Tribunal Eastern Zone Bench, Kolkata 10 Feb 2017 Review Application No. 106, 107 Of 2016 (2017) 02 NGT CK 0016
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Application No. 106, 107 Of 2016

Hon'ble Bench

S.P. Wangdi, J

Advocates

Surya Prasad Misra, Pravat Kumar Muduli, Sankar Prasad Pani, Papiya Banerjee Bihan

Final Decision

Disposed Off

Acts Referred
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 33A
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 31A

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 02 NGT CK 0016
  • Coram: S.P. Wangdi, J
  • Bench: Single Bench
  • Advocates: Surya Prasad Misra, Pravat Kumar Muduli, Sankar Prasad Pani, Papiya Banerjee Bihan
  • Result: Disposed Off
Referenced Acts & Sections
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 33A
  • Air (Prevention and Control of Pollution) Act, 1981 - Section 31A
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