Meenava Thanthai K.R. Selvaraj Kumar Vs State Of Tamil Nadu And Ors

National Green Tribunal Southern Zone, Chennai 23 Mar 2017 Application No. 238 Of 2016 (2017) 03 NGT CK 0031
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Application No. 238 Of 2016

Hon'ble Bench

P. Jyothimani, J

Advocates

K. Mageshwaran, M. Sreedhar, M.K. Subramanian, Suriya Prakash, K. Raja Srinivas, R. Saravanakumar, E. Veda Bagath Singh, J. Raja Rao

Final Decision

Disposed Off

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 03 NGT CK 0031
  • Coram: P. Jyothimani, J
  • Bench: Single Bench
  • Advocates: K. Mageshwaran, M. Sreedhar, M.K. Subramanian, Suriya Prakash, K. Raja Srinivas, R. Saravanakumar, E. Veda Bagath Singh, J. Raja Rao
  • Result: Disposed Off
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