Corporation of Coimbatore And Ors Vs Appellate Authority And Ors

National Green Tribunal Southern Zone, Chennai 24 Apr 2017 Appeal No. 66, 67 Of 2015, 44, 45 Of 2016 (2017) 04 NGT CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 66, 67 Of 2015, 44, 45 Of 2016

Hon'ble Bench

P. Jyothimani, J

Advocates

Yashod Varadhan, S. Suresh, Vinoth Raja, J. Kishore, N. Janani, T. Mohan, A. Yogeshwaran, Yasmeen Ali, Satish Parasaran, Rahul Balaji, R. Parthasarathy, Madhan Babu, Vishnu Mohan

Final Decision

Disposed Off

Acts Referred
  • Handling and Transboundary Movement) Rules, 2008 - Section 3(ii)
  • Air Corporations Act, 1953 - Section 34
  • Environment (Protection) Act, 1986 - Section 3 (1), 3(2)(v)
  • Environment (Protection) Rules, 1986 - Rule 5(3)(d)
  • Handling and Transboundary Movement) Rules, 2008 - Section 3(ii)

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 04 NGT CK 0004
  • Coram: P. Jyothimani, J
  • Bench: Single Bench
  • Advocates: Yashod Varadhan, S. Suresh, Vinoth Raja, J. Kishore, N. Janani, T. Mohan, A. Yogeshwaran, Yasmeen Ali, Satish Parasaran, Rahul Balaji, R. Parthasarathy, Madhan Babu, Vishnu Mohan
  • Result: Disposed Off
Referenced Acts & Sections
  • Handling and Transboundary Movement) Rules, 2008 - Section 3(ii)
  • Air Corporations Act, 1953 - Section 34
  • Environment (Protection) Act, 1986 - Section 3 (1), 3(2)(v)
  • Environment (Protection) Rules, 1986 - Rule 5(3)(d)
  • Handling and Transboundary Movement) Rules, 2008 - Section 3(ii)
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