Shailesh Singh Vs State Of Uttar Pradesh And Ors

National Green Tribunal Principal Bench, New Delhi 27 Apr 2017 Original Application No. 337 Of 2016 (2017) 04 NGT CK 0009
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 337 Of 2016

Hon'ble Bench

Swatanter Kumar, J; Raghuvendra S. Rathore, J

Advocates

Sudeep Dey, Abhishek Yadav, B.V. Niren, Varun Bhati, Daleep Kr. Dhyani, Rajkumar, Bhupendra Kr, Attin Shankar Rastogi, A.R. Takkar, Ankur Sharma, Narinder K. Verma

Final Decision

Disposed Off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 2(a), 2(c), 14, 15(b)(c), 18(1)(2), 20
  • Environment (Protection) Act, 1986 - Section 5

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 04 NGT CK 0009
  • Coram: Swatanter Kumar, J; Raghuvendra S. Rathore, J
  • Bench: Division Bench
  • Advocates: Sudeep Dey, Abhishek Yadav, B.V. Niren, Varun Bhati, Daleep Kr. Dhyani, Rajkumar, Bhupendra Kr, Attin Shankar Rastogi, A.R. Takkar, Ankur Sharma, Narinder K. Verma
  • Result: Disposed Off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 2(a), 2(c), 14, 15(b)(c), 18(1)(2), 20
  • Environment (Protection) Act, 1986 - Section 5
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