Dwaipayan Sengupta Vs Union Of india And Ors

National Green Tribunal Eastern Zone Bench, Kolkata 10 Jul 2017 Original Application No. 27 Of 2015 (2017) 07 NGT CK 0026
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 27 Of 2015

Hon'ble Bench

S.P. Wangdi, J

Advocates

Somnath Roy Chowdhury, Gora Chand Roy Chowdhury, S. Roy, Bikas Kargupta, Arpita Chowdhury, Ajay Dutta, Deborshi Dhar, P.K.Majumdar, Anindya Lahiri, Poushali Banerjee, Mainak Ganguly, Amitesh Banerjee, Bikas Kargupta, Srijan Nayak, Rituparna Maitra, Ajay Dutta, P.K. Majumdar, Deborshi Dhar, Soumya Ray, Meghnad Dutta

Final Decision

Disposed Off

Acts Referred
  • West Bengal Inland Fisheries Act, 1984 - Section 17A (1)
  • West Bengal Town and Country (Planning and Development) Act, 1979 - Section 2(8), 31, 46, 52
  • National Green Tribunal Act, 2010 - Section 14(3), 20
  • Environment (Protection) Act, 1986 - Section 2(a)

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 07 NGT CK 0026
  • Coram: S.P. Wangdi, J
  • Bench: Single Bench
  • Advocates: Somnath Roy Chowdhury, Gora Chand Roy Chowdhury, S. Roy, Bikas Kargupta, Arpita Chowdhury, Ajay Dutta, Deborshi Dhar, P.K.Majumdar, Anindya Lahiri, Poushali Banerjee, Mainak Ganguly, Amitesh Banerjee, Bikas Kargupta, Srijan Nayak, Rituparna Maitra, Ajay Dutta, P.K. Majumdar, Deborshi Dhar, Soumya Ray, Meghnad Dutta
  • Result: Disposed Off
Referenced Acts & Sections
  • West Bengal Inland Fisheries Act, 1984 - Section 17A (1)
  • West Bengal Town and Country (Planning and Development) Act, 1979 - Section 2(8), 31, 46, 52
  • National Green Tribunal Act, 2010 - Section 14(3), 20
  • Environment (Protection) Act, 1986 - Section 2(a)
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