Ambar Nath Sengupta, S/o Lt. Aghore Nath Vs State Of West Bengal And Ors

National Green Tribunal Eastern Zone Bench, Kolkata 6 Oct 2017 Original Application No. 51 Of 2016 (2017) 10 NGT CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 51 Of 2016

Hon'ble Bench

S.P. Wangdi, J

Advocates

Sudip Kumar Datta, Sibojyoti Chakraborty, Alok Kr. Ghosh, Gopal Chandra Das, Somnath Ghosal, Nilabja Seal, Malay Kumar Seal, S. Chatterjee, Somnath Ghosal, Dipanjan Dey, Dipak Dey, Ashok Prasad, Binod Kumar Gupta, Aishwarya Rajyashree, Bidesh Ranjan Behra, Gautam Chowdhury, Asit Kr. Hazra, Nirmal Maity, Neelu Joshi, Niladri Khanra, Mrinal Kumar Maity, Ashish Barua, Sapan Biswajit Meitei, Dipankar Saha, K. Ete, Edward Belho, K. Luikang Michael, Biswajeet Deb, Arnab Ray, Avneesh Arputham, Aruna Mathur, Swapan Kumar Ghosh, Amrita Pandey, Surendra Kumar, Ashok Prasad

Final Decision

Disposed Off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 15, 18(1), 26, 28
  • Water (Prevention and Control Of Pollution) Act, 1974 - Section 33A
  • Constitution Of India, 1950 - Article 51(A)(g)

Judgement Text

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