Aabhijeet Sharma And Ors Vs Union of India And Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 346 Of 2013, M.A. No. 1088 Of 2013, 06 Of 2014, 85 Of 2015, 828 Of 2016
Hon'ble Bench
S.P. Wangdi, J
Advocates
Sanjay Upadhyay, Eisha Krishen, S.D. Sanjay, Solicitor General, Kushagra Shah, Gora Chand Roy Choudhury, S. Roy, K.P. Pathak, Ajit Pudussery, Gautam Choudhury, Asit Kumar Hazra, Mrinal Kumar Maity, A.D.N. Rao,, Kallol Guhathakurta, Ritwick Dutta,, Sreeja Chakraborty, Sayanti Sengupta, S.D. Sanjay, Prabhas Bajaj, Maninder Singh
Final Decision
Disposed Off
Acts Referred
- National Green Tribunal Act, 2010 - Section 2(c), 2(m) , 3, 14, 14(1)(2)16, 18, 18(2), 20
- Environment (Protection) Act, 1986 - Section 3(1), 5
- Limitation Act, 1963 - Section 22
- National Green Tribunal (Practice and Procedure) Rules, 2011 - Rule 2(c)
- Constitution of India, 1950 - Article 21, 48A, 51A(g)
Judgement Text
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