Society for Protection Of Environment And Ors Vs Union Of India And Ors
Judgement Snapshot
Case Number
Original Application No. 677 Of 2016, 1, 7, 55, 67 Of 2017, M.A. No. 3, 148, 445, 620, 879 Of 2017
Hon'ble Bench
Swatanter Kumar, J; Jawad Rahim, J
Advocates
Raj Panjwani, Ritwick Dutta, Rahul Choudhary, Meera Gopal, Utkarsh Jain, I. K. Kapila, Disha Singh, Sanjay Upadhyay, Upama Bhattacharjee, Salik Shafique, Gaurav Kumar Bansal, Ompal Shukin, Nandit Bansal, B.V. Niren, Vinayak Gupta, Abhimanyu Garg, Preety Makkar, Tarunvir Singh Khehar, Guneet Khehar, Bairaja Mahapatra, Dinesh Jindal, Rajkumar, Bhupender, D. Rajeshwar Rao, Atma Ram N.S. Naadkarni, Divya Prakash Pandey
Final Decision
Disposed Off
Acts Referred
Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2)(5), 3(2)(V)(1), 5#National Green Tribunal Act, 2010 — Section 2(c), 14, 16, 17, 18#Water (Prevention And Control Of Pollution) Act, 1974 — Section 5#Air (Prevention And Control Of Pollution) Act, 1981 — Section 5#Environment Protection) Rules, 1986 — Rule 5, 5(3), 5(3)(d)#Constitution Of India, 1950 — Article 3, 4, 14, 19, 21, 32, 226, 323(A), 323(B), 253
